V. BHARATHIDASAN, R. PONGIAPPAN
117 recorded High Court judgment(s) · 2020–2021
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| Madras High Court | 117 |
Disposal nature
| ALLOWED | 41 |
| CLOSED | 41 |
| DISMISSED | 18 |
| WITHDRAWN DISMISSED | 4 |
| ORDERED | 3 |
| PARTLY ALLOWED | 2 |
| DISPOSED OF | 2 |
| MODIFIED | 2 |
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