LexV. BHARATHIDASAN
18,607 recorded High Court judgment(s) · 2016–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 18607 |
Disposal nature
| DISPOSED OF | 3938 |
| DISMISSED | 2703 |
| GRANTED | 2678 |
| ORDERED | 2476 |
| WITHDRAWN DISMISSED | 2237 |
| CLOSED | 1349 |
| ALLOWED | 951 |
| RELAXED | 758 |
Recent judgments
- K. BALASUBRAMANIAN v. RISHITA GUPTA, — Madras High Court (2022-04-29)
- Erode Infrastructures Pvt ltd v. Rail Land Development — Madras High Court (2022-04-29)
- S.Gopalamoorthy v. The Chairman — Madras High Court (2022-04-29)
- Mrs.Vidya Chetan v. The District Registrar — Madras High Court (2022-04-29)
- K.Arasu v. The Sub-Registrar, — Madras High Court (2022-04-28)
- M/s.Y.Son & Co. v. The Secretary to Government, — Madras High Court (2022-04-28)
- Sree Venkateswara Road v. The State of Tamil Nadu — Madras High Court (2022-04-28)
- Gunalakshmi, v. The Chairman — Madras High Court (2022-04-28)
- M.Selvi, W/o.Late Madheshwaran v. The Chairman cum Managing — Madras High Court (2022-04-28)
- Udhayanithi Stalin. S v. R.Premalatha — Madras High Court (2022-04-28)