V.B. GUPTA

227 recorded High Court judgment(s) · 2006–2018

Courts

Disposal nature

Recent judgments

• SHAM KUMAR ARORA @ KAKKAR v. SANDEEP KUMAR & ORS. — Delhi High Court (2018-02-13)
• AIJAZ HUSSAIN KHWAJA v. STATE OF DELHI — Delhi High Court (2012-02-09)
• DEEPAK BHATNAGAR v. N.C.T. OF DELHI & ANR. — Delhi High Court (2011-10-31)
• GURESH KUMAR TANEJA v. GURUCHARAN LAL TANEJA — Delhi High Court (2011-08-19)
• U.O.I & ORS v. BABITA DEVI & ORS — Delhi High Court (2011-08-01)
• UOI v. ISHWAR SINGH & ANR. — Delhi High Court (2011-03-23)
• VIRAN WALI v. KULDIP RAI KOCHHAR — Delhi High Court (2010-11-12)
• SARVESH KUMARI YADAV v. HC AHUJA — Delhi High Court (2010-11-10)
• HARI PRAKASH SHARMA DECD THRU LR v. LADO DEVI DECD & ORS — Delhi High Court (2010-11-09)
• SURENDER KUMAR GUPTA THR MANJU GUPTA v. MAHENDER KUMAR GUPTA — Delhi High Court (2010-10-26)