V.A. NAIK, V.M. DESHPANDE

776 recorded High Court judgment(s) · 2011–2018

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Courts

Bombay High Court

776

Disposal nature

Dispossed Off/Dismiss for Default	316
Dismissed/Rule Discharged	154
Withdrawn	123
Admitted/Allwd/Granted/Rule Absolute	112
Rejected at Admission Stage	42
C.A. Disposed off	21
(unspecified)	2
Appeal Abated	1

Recent judgments

SAU. ARCHANA AMOLA RUCHKE v. AMOL JAGGANATH RUCHKE — Bombay High Court (2018-04-13)
SHIVRAM S/O. KUNDLIK DHAWDE v. WESTERN COALFIELDS LIMITED, THROUGH ITS MINE SUPERINTENDENT /MANAGER, NAGPUR — Bombay High Court (2018-04-13)
SHIVRAM S/O. KUNDLIK DHAWDE v. WESTERN COALFIELDS LIMITED, NAGPUR, THROUGH ITS MINE OF THE SUPERINTENDENT OF MINES — Bombay High Court (2018-04-13)
SAU. ARCHANA AMOLA RUCHKE v. AMOL JAGGANATH RUCHKE — Bombay High Court (2018-04-13)
SHRI. JYOTIRAM S/O. MANIRAM PAWAR, YAVATMAL AND OTHERS v. THE STATE OF MAHARASHTRA THR THE CHIEF SECRETARY GOVT. OF MAHA., MANTRALAYA, MUMBAI AND OTHERS — Bombay High Court (2018-03-16)
SHRI. PRAKASH S/O. SEVA RATHOD, YAVATMAL AND OTHERS v. THE STATE OF MAHARASHTRA THR THE CHIEF SECRETARY, GOVT. OF MAHA, MANTRALAYA, MUMBAI AND OTHERS — Bombay High Court (2018-03-16)
SHRI. BHARAT S/O. RAMAJI BANDE, AKOLA AND OTHERS v. THE STATE OF MAHARASHTRA THR CHIEF SECRETARY, GOVT. OF MAHA. MANTRALAYA, MUMBAI AND OTHERS — Bombay High Court (2018-03-16)
SHRI. LAXMAN S/O. MADAN RATHOD, YAVATMAL AND OTHERS v. THE STATE OF MAHARASHTRA THR THE CHIEF SECRETARY, GOVT. MAHA., MANTRALYA, MUMBAI AND OTHERS — Bombay High Court (2018-03-16)
SHRI. SANTOSH S/O. JATOJI SHELKE, YAVATMAL AND OTHERS v. THE STATE OF MAHARASHTRA THR THE CHIEF SECRETARY, GOVT. OF MAHA, MANTRALAYA, MUMBAI AND OTHERS — Bombay High Court (2018-03-16)
SHRI. SHIVAJI S/O. BABANRAO SHELGAONKAR, YAVATMAL AND OTHERS v. THE STATE OF MAHARASHTRA THR THE CHIEF SECRETARY GOVT. OF MAHA. MANTRALAYA MUMBAI AND OTHERS — Bombay High Court (2018-03-16)