V.A. NAIK, V.K. JADHAV

697 recorded High Court judgment(s) · 2014–2014

Courts

Bombay High Court

697

Dispossed Off/Dismiss for Default	308
Dismissed/Rule Discharged	190
Withdrawn	90
Admitted/Allwd/Granted/Rule Absolute	87
Rejected at Admission Stage	17
C.A. Disposed off	2
Disposed-Off	2
Appeal Abated	1

ANNAJI MUKHRU BAWANTHADE and 10 OTHERS v. CHIEF EXECUTIVE OFFICER GADCHIROLI and 2 ORS. — Bombay High Court (2014-08-14)
PRAKASH GANESHLAL DOLE v. THE STATE TRANSPORT APPELLATE TRIBUNAL,MUMBAI and 2 — Bombay High Court (2014-08-14)
BAPURAO SHRIDHARPANT KOTHIKAR v. THE ACCOUNTANT GENERAL (AandE)MAH.STATE-II and 3 ORS. — Bombay High Court (2014-08-14)
RAJKUMAR DIPCHAND MARKE AND 2 ORS v. STATE OF MAHARASHTRA THR.SECTY. and 2 OTHERS — Bombay High Court (2014-08-14)
KRUSHNARAO S/O UKANDRAO PACHGHARE v. STATE OF MAH. THR. ITS SECRETARY, MINISTRY OF TECHNICAL EDU. AND OTHERS — Bombay High Court (2014-08-14)
SANJAY KEWAT SHENDE v. THE STATE OF MAH. — Bombay High Court (2014-08-14)
SAYAJIRAO WAMANRAO BAROKAR v. STATE OF MAH. THR.SECTY.DEPT.OF EDN. AND ANOTHER — Bombay High Court (2014-08-14)
SACHCHIDANAND HIRAMAN FULEKAR. v. STATE OF MAH.THR.URBAN DEVP.DEPT.and 4 ORS. — Bombay High Court (2014-08-14)
ARVIND MULSING CHAVAN v. STATE OF MAHARASHTRA and 3 OTHERS — Bombay High Court (2014-08-14)
SANTOSH S/O SANDUJI SORMARE v. THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD BULDANA AND 2 OTHERS — Bombay High Court (2014-08-14)