V.A. NAIK, . SWAPNA JOSHI

2,015 recorded High Court judgment(s) · 2016–2018

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Courts

Bombay High Court

2015

Disposal nature

Dispossed Off/Dismiss for Default	741
Dismissed/Rule Discharged	356
Admitted/Allwd/Granted/Rule Absolute	337
Withdrawn	210
C.A. Disposed off	106
ALLOWED	83
OTHERS DISPOSED OFF	52
Rejected at Admission Stage	38

Recent judgments

SHUBHAM S/O. PRAKASHRAO BUTE AND ANOTHER v. THE STATE OF MAHARASHTRA THR. POLICE STATION OFFICER KHADAN POLICE STATION DIST. AKOLA AND ANOTHER — Bombay High Court (2018-05-02)
SHEIKH KHWAJA SHEIKH AMHAD THR. P.O.A. SHEIKH JAYNUL SHEIKH KHWAJA AND OTHERS v. STATE OF MAHARASHTRA, THR. DIRECTOR OF LAND RECORDS, AMRAVATI AND OTHERS — Bombay High Court (2018-05-02)
LUCKY SINGH S/O. HARBHAJANSINGH HORA AND OTHERS v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER RAMNAGAR POLICE STATION GONDIA AND ANOTHER — Bombay High Court (2018-05-02)
AYYUB KHAN KADAR KHAN v. THE STATE OF MAHARASHTRA THR. POLICE STATION OFFICER P.S. GADGE NAGAR AMRAVATI AND ANOTHER — Bombay High Court (2018-05-02)
BHAGWAT KRUSHNARAO DHAPODKAR AND OTHERS v. STATE OF MAH. THROUGH POLICE STATION OFFICER, P.S. KORADI, NAGPUR AND ANOTHER — Bombay High Court (2018-04-27)
RAJENDRA S/O DURGAJI BHEDE v. STATE OF MAH. THROUGH POLICE STATION OFFICER, P.S. SONEGAON — Bombay High Court (2018-04-27)
SMT. VAISHALI W/O RAJESH MODAK v. BANK OF MAHARASHTRA THR. CHIEF GENERAL MANAGER (PERSONAL AND HRD DEPTT.), PUNE AND OTHERS — Bombay High Court (2018-04-27)
MR. AJAY S/O. GOPALRAO CHATE v. STATE OF MAHARASHTRA THR. POLICE INSPECTOR M.I.D.C. NAGPUR AND ANOTHER — Bombay High Court (2018-04-27)
PRAMOD S/O RAMRAO DESHPANDE v. THE JOINT DIRECTOR OF HIGHER EDUCATION, NAGPUR DIVISON, NAGPUR AND OTHERS — Bombay High Court (2018-04-27)
KU. BABEETA VASANTA RAMTEKE @ SAU. BABEETA NAGSEN KADBE AND OTHERS v. THE STATE OF MAHARASHTRA THR. SECRETARY, ELECTRICITY DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2018-04-27)