V.A. NAIK, P.R. BORA

615 recorded High Court judgment(s) · 2014–2014

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Courts

Bombay High Court

615

Disposal nature

Dispossed Off/Dismiss for Default	237
Dismissed/Rule Discharged	168
Admitted/Allwd/Granted/Rule Absolute	98
Withdrawn	97
Rejected at Admission Stage	13
OTHERS DISPOSED OFF	2

Recent judgments

SMT. SANGITA W/O CHANDRASHEKHAR MASURKAR v. STATE OF MAHARASHTRA AND 2 ORS — Bombay High Court (2014-10-10)
VANDANA VILAS BORKAR v. THE STATE OF MAHARASHTRA, THR.PRINCIPAL SEC., SOCIAL WELFARE AND CULTURAL AFFAIRS DEPTT., AND OTHER — Bombay High Court (2014-10-10)
GAJANAN S/O NARAYAN MORE v. THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD AND OTHERS — Bombay High Court (2014-10-10)
ASARAM S/O BHAGAJI GITE AND OTHERS v. UNION OF INDIA, THROUGH ITS SECRETARY, MINISTRY OF HUMAN RESOURC DEVELOPMNET, NEW DELHI AND 3 OTHER — Bombay High Court (2014-10-10)
AKOLA, BULDHANA AND AMRAVATI DISTRICT FOREST LABOURERS CO-OP. SOC.FED., THR. SEC. GANPAT S. JADDHAV v. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, FOREST DEPARTMENT MUMBAI AND OTHERS — Bombay High Court (2014-10-10)
HEMANT S/O AWADHUTRAO WARUDKAR v. STATE OF MAHARASHTRA, THR. SECRETARY DEPT. OF COOPERATION, MUMBAI AND 3 OTHERS — Bombay High Court (2014-10-10)
MR. UDAYSINGH S/O SHAMSINGH THAKUR v. HINDUSTAN PETROLEUM CORPORATION LIMITED, THROUGH ITS SENIOR REGIONAL MANAGER, NAGPUR — Bombay High Court (2014-10-10)
HEMANT S/O AWADHUTRAO WARUDKAR v. STATE OF MAHARASHTRA, THROUGH SECRETARY DEPT. OF COOPERATION, MUMBAI AND 3 OTHERS — Bombay High Court (2014-10-10)
SHRI LUKESH S/O PARASRAM CHOUDHARI THR. ITS NATURAL GUARDIAN FATHER SHRI PARASRAM BHONDU CHOUDHARI v. THE STATE OF MAHARASHTRA, THROUGH THE SECRETARY, TRIBAL DEVELOPMENT DEPARTMENT, MUMBAI AND ANOTHERS — Bombay High Court (2014-10-10)
VIJAY BHIMRAO NEWARE AND 13 OTHERS v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, SCHOOL EDUCATION DEPARTMENT, MUMBAI AND 3 OTHERS — Bombay High Court (2014-10-10)