V.A. NAIK, MURLIDHAR GANPATRAO GIRATKAR

285 recorded High Court judgment(s) · 2017–2018

Courts

Bombay High Court

285

OTHERS DISPOSED OFF	108
DISMISSED	59
ALLOWED	56
Admitted/Allwd/Granted/Rule Absolute	19
OTHER DISPOSED OFF	10
DELAY CONDONATED/REJECTED.	9
Dispossed Off/Dismiss for Default	6
BAIL GRANTED / REJECTED(FOR APEAL)	6

CHANDNI W/O. SHABBIR ANSARI v. THE STATE OF MAHARASHTRA THR. P.S.O. POLICE STATION KHAPARKHEDA AND OTHERS — Bombay High Court (2018-02-23)
CHANDNI W/O. SHABBIR ANSARI v. THE STATE OF MAHARASHTRA THR. P.S.O. POLICE STATION KHAPARKHEDA AND OTHERS — Bombay High Court (2018-02-23)
DHANRAJ KACHRUJI VAIDYA v. STATE OF MAHARASHTRA THR ITS SECRETARY DEPT OF EDUCATION MANTRALYA MUMBAI AND OTHERS — Bombay High Court (2018-02-02)
POST MASTER GENERAL, NAGPUR REGION, NAGPUR v. SHRI SHANKAR S/O MOTIRAMJI SHIVARKAR — Bombay High Court (2018-02-02)
POST MASTER GENERAL, NAGPUR REGION, NAGPUR v. SHRI SHANKAR S/O MOTIRAMJI SHIVARKAR — Bombay High Court (2018-02-02)
AIFFAZ KHAN YUNUS KHAN v. STATE OF MAHARASHTRA, DEPARTMENT OF HOME AFFAIRS, THR. SECRETARY, MUMBAI AND ANOTHER — Bombay High Court (2018-01-19)
KUNAL @ TYAGI RAMESH TAGDE v. STATE OF MAHARASHTRA THR. DEPUTY INSPECTOR GENERAL OF CENTRAL PRISON EASTER REGION NAGPUR AND ANOTH — Bombay High Court (2017-09-29)
BHIMRAO S/O. URKUDA BANKAR (IN JAIL) v. STATE OF MAHARASHTRA THR. P.S.O. MOUDA DIST. NAGPUR — Bombay High Court (2017-09-29)
SANJAY HARICHANDRA ANOLE (IN JAIL) v. THE STATE OF MAHARASHTRA THR. POLICE STATION OFFICER POLICE STATION DEOLAPAR DIST. NAGPUR — Bombay High Court (2017-09-29)
ARUN S/O. PARASRAM WAGHMARE (IN JAIL) v. THE STATE OF MAHARASHTRA THR. THE DEPUTY INSPECTOR GENERAL OF PRISON EASTERN REGION NAGPUR AND ANOT — Bombay High Court (2017-09-29)