V.A. NAIK

37 recorded High Court judgment(s) · 2009–2016

Courts

Disposal nature

Recent judgments

• RAJIV S/O UDARAMJI DONGRE v. NATIONAL TEXTILE CORPORATION LTD. WESTERN THR. THE GENERAL MANAGER AND ANOTHER — Bombay High Court (2016-10-19)
• SHRI CHANDRASHEKHAR ANANDRAOJI REWATKAR v. STATE OF MAHARASHTRA, THROUGH SECRETARY, DEPT. OF EDUCATION, MUMBAI AND OTHERS — Bombay High Court (2016-10-19)
• SHRI GURUBAX SINGH S/O JAIMAL SINGH LAMBA PRESIDENT OF SIKH EDUCATION SOCIETY NAGPUR AND ANOTHER v. SHRI. NARINDER SINGH DHEER AND OTHERS — Bombay High Court (2016-10-19)
• SIMARJIT KAUR W/O RAJENDRASINGH MULTANI v. THE BRANCH MANAGER M/S INDIABULLS HOUSING FINANCE LIMITED, NAGPUR — Bombay High Court (2016-10-19)
• PRATIK GHODE S/O VITHAL GHODE v. STATE OF MAHARASHTRA, THR. SECRETARY, DEPARTMENT OF EDUCATION, MUMBAI AND OTHERS — Bombay High Court (2016-10-19)
• JAGDISH S/O PURANLAL MOHBANSI AND OTHERS v. STATE OF MAHARASHTRA, THROUGH SECRETARY, DEPARTMENT OF HOME, MUMBAI AND OTHERS — Bombay High Court (2016-10-19)
• YOGESH RAMESH SURADKAR v. STATE OF MAHARASHTRA THR. SECRETARY DEPT. OF MEDICAL EDUCATION AND DRUGS DEPT., MUMBAI AND OTHERS — Bombay High Court (2016-10-19)
• RANJANA D/O VITHALRAO INGLE v. STATE OF MAHARASHTRA DEPT. OF SCHOOL EDUCATION MUMBAI THR. SECRETARY AND OTHERS — Bombay High Court (2016-10-19)
• M/S. S.R. ENTERPRISES, NAGPUR THROUGH PARTNER SHRI AMOL S/O FULCHAND RAMTEKE v. THE CHIEF MANAGER, PUNJAB NATIONAL BANK LTD., NAGPUR AND OTHERS — Bombay High Court (2016-10-19)
• MRUNAL BHIMRAO GAIKWAD THROUGH HER NATURAL GUARDIAN (FATHER), MR. BHIMRAO BHAGWAN GAIKWAD v. STATE OF MAHARASHTRA THROUGH THE SECRETARY DEPTT. OF MEDICAL EDUCATION AND DRUGS DEPTT. MUMBAI AND — Bombay High Court (2016-10-19)