V.A. NAIK, A.S. CHANDURKAR

1,792 recorded High Court judgment(s) · 2013–2018

Courts

Bombay High Court

1792

Dispossed Off/Dismiss for Default	710
Dismissed/Rule Discharged	411
Admitted/Allwd/Granted/Rule Absolute	388
Withdrawn	176
Rejected at Admission Stage	78
Compromised.	9
C.A. Disposed off	9
Disposed-Off	5

OFFICIAL LIQUIDATOR, BOMBAY HIGH COURT, NAGPUR BENCH v. NONE — Bombay High Court (2018-04-20)
JAIPRAKASH SAMPATRAO POPHALE v. DY. DIRECTOR, AMRAVATI DIVISION, AMRAVATI AND OTHERS — Bombay High Court (2018-02-16)
JAIPRAKASH SAMPATRAO POPHALE v. DY. DIRECTOR, AMRAVATI DIVISION, AMRAVATI AND OTHERS — Bombay High Court (2018-02-16)
VILAS S/O LAXMANRAO PAPPULWAR v. THE MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD., CHANDRAPUR THR. ITS SUPDT. ENGINEER AND OR — Bombay High Court (2018-01-19)
VILAS S/O LAXMANRAO PAPPULWAR v. THE MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD., CHANDRAPUR THR. ITS SUPDT. ENGINEER AND OR — Bombay High Court (2018-01-19)
SMT.ANNAPURNABAI W/O ANANDRAO BOKADE v. STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2017-08-04)
M/S. P. P. PATEL, A PROPRIETORSHIP FIRM, THROUGH P.O.A. SHRI. PANKAJBHAI S/O. NANUBHAI PATEL v. THE GENERAL MANAGER, (C.M.C.) WESTERN COAL FIELDS LIMITED AND ANOTHERS — Bombay High Court (2017-07-28)
M/S. P. P. PATEL, A PROPRIETORSHIP FIRM, THROUGH P.O.A. SHRI. PANKAJBHAI S/O. NANUBHAI PATEL v. THE GENERAL MANAGER, (C.M.C.) WESTERN COAL FIELDS LIMITED AND ANOTHERS — Bombay High Court (2017-07-28)
ZILLA PARISHAD AKOLA THR. CHIEF EXECUTIVE OFFICER AND ANOTHER v. RULLAH KHAN SARFARAZ KHAN AND OTHERS — Bombay High Court (2017-04-07)
ZILLA PARISHAD AKOLA THR. CHIEF EXECUTIVE OFFICER AND ANOTHER v. AMENA NAZ GULAM RASUL AND OTHERS — Bombay High Court (2017-04-07)