V.A. NAIK

10,712 recorded High Court judgment(s) · 2001–2017

Courts

Bombay High Court

10712

Admitted/Allwd/Granted/Rule Absolute	3650
Dismissed/Rule Discharged	3269
Dispossed Off/Dismiss for Default	2619
Withdrawn	782
Rejected at Admission Stage	274
Compromised.	39
C.A. Disposed off	28
Disposed-Off	24

TUSHAR @ RAKESH S/O HIRALAL GUPTA AND ANOTHER v. SMT. JASODABAI WD/O AMRUTLAL GUPTA AND 3 OTHERS — Bombay High Court (2017-02-03)
ANKUSH S/O SHALIKRAM ZADE (DEAD) THROUGH LRS., SMT. MADHURI WD/O ANKUSH ZADE AND ANOTHER v. MANGALA WD/O DOMAJI ZADE AND OTHERS — Bombay High Court (2017-02-03)
GAJANAN S/O. KASHIRAM CHUTE AND ANOTHER v. THE TAHSILDAR, AKOLA AND OTHERS — Bombay High Court (2017-02-02)
GAJANAN S/O. KASHIRAM CHUTE AND ANOTHER v. THE TAHSILDAR, AKOLA AND OTHERS — Bombay High Court (2017-02-02)
THE MANAGER, BIRLA COTSYAN INDIA LTD., MIDC, KHAMGAON v. VINAYAK S/O. SAHADEO TONDE, AND ANOTHER — Bombay High Court (2017-02-02)
SHRI SANJAY S/O LANKEHSWAR DHARGAVE AND OTHERS v. SHRI LANKEHSWAR S/O KESHAVRAO DHARGAVE AND ANOTHER — Bombay High Court (2017-02-01)
NRUSIMHA SARASWATI SWAMY MAHARAJ SANSTHAN,WASHIM,THR.PREST.,NARAYANRAO GANPATRAO KHEDKAR AND ANOTHE v. SHRI. SHEKHAR PURUSHATTAMRAO KANNAV, AND OTHERS — Bombay High Court (2017-01-31)
BINDABAI YADAV v. GAYATRI W/O SURESH GUPTA AND OTHERS — Bombay High Court (2017-01-31)
THE PRINCIPAL, SHRI. GURUDEO AYURVED MAHAVIDYALAYA,GURUKUNJ MOZARI, AND ANOTHER v. SUDHAKAR S/O. GOVINDRAO POLGAWANDE, AND OTHERS — Bombay High Court (2017-01-31)
SHRI NAMDEO GANPAT BUDHE (TURSTEE) AND OTHERS v. SHRI KESHAV LAXMAN BHOYAR (TRUSTEE) AND OTHERS — Bombay High Court (2017-01-31)