UTKARSH THAKORBHAI DESAI,CONCILIATOR - . SATYAJEET A. DESAI (LD. DESIGNATED SENIOR ADVOCATE)

23 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• NEW INDIA ASSURANCE COMPANY LIMITED v. ARVINDKUMAR MALADJI JADEJA — Gujarat High Court (2025-07-12)
• ALPESHBHAI LALJIBHAI RAMANI v. VITHTHALBHAI VASRAM MOVALIA — Gujarat High Court (2025-07-12)
• BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD v. HANSABEN WD/O MAHESHBHAI SHRIMALI — Gujarat High Court (2025-07-12)
• MAA LAXMI ENTERPRISE v. STATE OF GUJARAT — Gujarat High Court (2025-07-12)
• ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED v. DIPAKBA AJITSINH RATHOD — Gujarat High Court (2025-07-12)
• BAJAJ ALIANCE GENERAL INSURANCE COMPANY LTD v. MAHOMAD AYUB SUBRATI — Gujarat High Court (2025-07-12)
• UNITED INDIA INSURANCE COMPANY LTD v. DEVABAHI BHURABHAI RANT — Gujarat High Court (2025-07-12)
• UNITED INDIA INSURANCE COMPANY LIMITED. v. APABHAI MOHANBHAI SINDHAV — Gujarat High Court (2025-07-12)
• BINDIYABEN SAHILBHAI TANNA v. STATE OF GUJARAT — Gujarat High Court (2025-07-12)
• NEW UNITED INDIA INSURANCE CO. v. RANSINH NAGSINH RAJPUT — Gujarat High Court (2025-07-12)