UTKARSH THAKORBHAI DESAI
345 recorded High Court judgment(s) · 2025–2026
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| Gujarat High Court | 345 |
Disposal nature
| 27-WITHDRAWN @ ADM.STAGE | 129 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 64 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 54 |
| 28-REJECTED @ ADM.STAGE | 26 |
| 44-PARTLY ALLOWED @ FH | 22 |
| 56-DISPOSED AT ADMISSION STAGE | 18 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 15 |
| 26-DISMISSED @ ADM.STAGE | 5 |
Recent judgments
- SANMUKHBAHAI BUDHABHAI VASAVA THROUGH HARDIKKUMAR SANMUKHBHAI VASAVA v. STATE OF GUJARAT — Gujarat High Court (2026-05-14)
- VIKRAMJI BABUJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2026-05-14)
- DHIRAJKUMAR JAYANTIBHAI CHAUDHARY v. STATE OF GUJARAT — Gujarat High Court (2026-05-14)
- DIVYARAJSINH SHIVABHAI BORANA v. STATE OF GUJARAT — Gujarat High Court (2026-05-14)
- DINESHGIRI RUPGIRI GOSWAMI v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- BHARATGAR JIVGAR GOSWAMI v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- JANMEJAYBHAI @KANU BABUBHAI BHENSARA v. STATE OF GUJARAT — Gujarat High Court (2026-05-04)
- NARESHBHAI BHAVUBHAI VALANIYA v. ANILBHAI RAMESHBHAI VASOYA — Gujarat High Court (2026-05-04)
- MITESHKUMAR @ MICHO SUBHASHBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2026-04-30)
- PRAKASHJI CHAMANJI GALBAJI RAJPUT v. STATE OF GUJARAT — Gujarat High Court (2026-04-30)
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