URMILA JOSHI PHALKE, NANDESH SHANKARRAO DESHPANDE

612 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• PRASHANT GANESH JANJAL AND ANOTHER v. STATE OF MAH. THR. PSO CIVIL LINES, AKOLA, TQ. AND DIST. AKOLA AND ANOTHER — Bombay High Court (2025-12-24)
• DHANRAJ S/O GOVINDRAO SAKHARKAR v. STATE OF MAHARASHTRA THR POLICE STATION OFFICER — Bombay High Court (2025-12-24)
• VEDPRAKASH SANGATRAM ARYA v. THE STATE OF MAHARASHTRA THR. PSO PS PATHROT DIST.AMRAVATI — Bombay High Court (2025-12-24)
• RAJAT NARENDRA KANPHADE v. THE STATE OF MAH.THR. PSO PS GITTI KHADAN NAGPUR TAH. AND DIST.NAGPUR AND ANOTHER — Bombay High Court (2025-12-24)
• AMAN ANGAD ADOLE AND 6 OTHERS v. STATE OF MHA. THR. PSO PS MANORA DIST.WASHIM AND ANOTHER — Bombay High Court (2025-12-23)
• AJINKYA S/O RAMESH SAPTE AND OTHERS. v. THE STATE OF MAHARASHTRA THROUGH POLICE STATION OFFCER AND ANR. — Bombay High Court (2025-12-23)
• VICKY S/O BHASKAR PRADHAN v. STATE OF MAHARASHTRA THROUGH POLICE STATION — Bombay High Court (2025-12-23)
• VINOD S/O NARAYAN BENDWAL v. THE STATE OF MAHARASHTRA THE PSO BULDHANA DIST BULDHANA — Bombay High Court (2025-12-23)
• SH. PRATEEK S/O KAWADU KARMARKAR AND 5 OTHERS v. THE STATE OF MAH. THR. PSO PS SONEGAON NAGPUR AND ANOTHER — Bombay High Court (2025-12-23)
• RAMESH BABURAO PUND v. STATE OF MAH., THR. P.S.O. PS KOTWALI, NAGPUR land ANOTHER — Bombay High Court (2025-12-23)