URMILA JOSHI PHALKE

8,348 recorded High Court judgment(s) · 2017–2026

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Courts

Bombay High Court

8348

Disposal nature

ALLOWED	3159
DISPOSED OFF AS A WITHDRAWN	1356
C.A. Disposed off	1101
REJECTED	787
Disposed-Off	594
DISPOSED OFF	529
DELAY CONDONATED/REJECTED.	327
DISMISSED	250

Recent judgments

DEEPAK GAJANANAPPA PIMPALKAR (HUSBAND) AND OTHERS v. STATE OF MAH. THR. PS TELHARA, TQ. TELHARA DIST. AKOLA AND ANOTHER. — Bombay High Court (2026-04-07)
MAHADEO S/o KISAN KORDE and 2 OTHERS v. STATE OF MAHARASHTRA THR. PSO PS ANSING, TQ. and DIST. WASHIM and ANOTHER — Bombay High Court (2026-04-06)
PREMDEEP S/O NISHIKANT MATLANE AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH THE SUPERINTENDENT OF POLICE, AKOLA AND 2 OTHERS — Bombay High Court (2026-04-01)
SAGAR S/O PRAKASH WAIRALKAR AND 4 OTHERS v. THE STATE OF MAHARASHTRA, THR. PSO PS BULDHANA AND ANOTHER — Bombay High Court (2026-02-09)
ANWAR HUSSAIN MEHAMMOD HUSSAIN v. STATE OF MAHARASHTRA THR POLICE STATION CHAMORSHI — Bombay High Court (2026-01-30)
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION, THROUGH ITS CHIEF EXECUTIVE OFFICER, AMRAVATI v. SHRI SHESHRAO BALIRAM MEHERE (DEAD), THR. L.RS. SMT. PRAMILABAI WD/O SHESHRAO MEHERE AND 9 OTHERS — Bombay High Court (2025-09-26)
SMT. YASHODABAI W/O NARAYAN SHIRSAT (DEAD) AND OTHERS v. THE STATE OF MAHARASHTRA THR. SUB-DIVISIONAL OFFICER AND LAND ACQUISITION OFFICER, AKOLA AND ANOTHE — Bombay High Court (2025-09-24)
AKASH S/O WAMANRAO SATHONE v. STATE OF MHA. THR. PSO PS WARDHA CITY PS TAH. AND DIST.WARDHA — Bombay High Court (2025-09-23)
MAHENDRA S/O. MANOHAR SHAHARE v. STATE OF MAHARASHTRA THR. PSO ARJUNI MOR. DIST. GONDIA — Bombay High Court (2025-09-20)
VIJESH S/O. CHANDAN MAHARWADE v. THE STATE OF MAH. THR. PSO, PS GONDIA RURAL, DIST. GONDIA. — Bombay High Court (2025-09-20)