UNNI KRISHNAN NAIR

44 recorded High Court judgment(s) · 2025–2026

Courts

Gauhati High Court

Disposed Of	18
Dismissed on withdrawal with liberty to approach again	14
Dismissed	8
Dismissed On withdrawal no order for such liberty	3
Closed	1

MS. PHEJIN H. KONYAK v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-05-13)
SMTI. KHUTOLI SHEQI v. THE STATE OF NAGALAND AND 6 ORS — Gauhati High Court (2026-05-13)
SMTI. NGAMHAI Y KONYAK v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-05-11)
SMTI. ONENTILA v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2026-05-11)
SHRI SUPONGNUNGBA v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-05-11)
THE CHIEF MANAGER, BANK OF BARODA v. MR VIHUTO I AOMI AND 2 ORS — Gauhati High Court (2026-02-26)
MR VIHUTO I AOMI v. THE CHIEF MANAGER, BANK OF BARODA AND 2 ORS — Gauhati High Court (2026-02-26)
SMTI ATOLI v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2026-02-04)
SHRI AZEIBU SHAIZA v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-02-04)
SMTI. TSABENI P. KITHAN v. THE COMMISSIONER AND SECRETARY AND 4 ORS — Gauhati High Court (2026-02-04)