UMESH M ADIGA

1,084 recorded High Court judgment(s) · 2022–2026

Courts

Karnataka High Court

1084

Partly Allowed	481
DISMISSED	315
ALLOWED	150
DISPOSED	61
Dismissed for Non-Prosecution	37
ALLOWED AND REMANDED	14
Abated	11
REJECTED	11

SRI S SELVARAJ v. SHRI S D SELVA KUMAR PACKIYARAJ — Karnataka High Court (2026-01-06)
DIVISIONAL MANAGER v. YASHODAMMA — Karnataka High Court (2025-12-19)
SRI ASHWATHNARAYANA R v. SRI KRISHNAMURTHY D — Karnataka High Court (2025-12-19)
SMT. PADMA MANJUNATHA ACHARYA v. SRI. KESHAV NAIK — Karnataka High Court (2025-12-18)
SMT. RADHA v. SRI. D. RAMAMURTHY — Karnataka High Court (2025-12-17)
C S NAGARAJ v. M KRISHNAPPA — Karnataka High Court (2025-12-17)
SRI DHANUSH v. THE MANAGER — Karnataka High Court (2025-12-17)
SMT HARINI M G v. SRI KARTHIK C N — Karnataka High Court (2025-12-12)
THE MANAGING DIRECTOR v. SMT. RATHNAMMA — Karnataka High Court (2025-12-12)
SRI. SUBBARAJE URS. H. S. v. SRI. KARTHIK. C. N. — Karnataka High Court (2025-12-12)