LexUMESH KUMAR,SHASHI KANT GUPTA
24 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 24 |
Disposal nature
| Disposed off/Decided on merits | 20 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| Dismissed on merits | 1 |
Recent judgments
- MAMTA RANI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-08-26)
- SMT. NIDHI DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-08-26)
- WAJIULLAH KHAN v. State of U.P. AND 6 OTHERS — Allahabad High Court (2019-08-26)
- RAMESH CHANDRA YADAV AND ANOTHER v. State of U.P. AND 10 OTHERS — Allahabad High Court (2019-08-26)
- KRISHNA MOHAN GOND v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-08-26)
- KRISHNA NAND GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-08-26)
- HAZI MAHUWA ALIAS BILLO ALIAS JAMSHED ALI KINNAR v. State of U.P. AND 10 OTHERS — Allahabad High Court (2019-08-26)
- ANANT RAM v. SUB DIVISIONAL OFFICER AND 9 OTHERS — Allahabad High Court (2019-08-26)
- JITENDRA SINGH v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2019-08-26)
- REETA DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-08-26)