LexUMESH KUMAR,RAM SURAT RAM (MAURYA)
26 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 26 |
Disposal nature
| Allowed/Partly Allowed on merits | 9 |
| Dismissed on merits | 9 |
| Disposed off/Decided on merits | 8 |
Recent judgments
- MASITULLA v. STATE OF U.P. — Allahabad High Court (2019-10-01)
- RAFIQUE v. STATE OF U.P. — Allahabad High Court (2019-09-20)
- VIKAS VERMA v. STATE OF U.P. — Allahabad High Court (2019-09-18)
- PREMPAL and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-09-17)
- RAJU and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-09-17)
- MAIKO v. STATE OF U.P. — Allahabad High Court (2019-09-09)
- SHYAM SUNDER @ SAMUNDAR v. STATE OF U.P. — Allahabad High Court (2019-08-30)
- KISHORI LAL and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-08-22)
- RAMESH KACHHI and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-08-22)
- BIJENDER SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-08-20)