LexUMESH KUMAR,PRITINKER DIWAKER
94 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 94 |
Disposal nature
| Disposed off/Decided on merits | 56 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 25 |
| Dismissed on merits | 10 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- RAFAL AND OTHERS v. STATE — Allahabad High Court (2019-03-13)
- KASHI RAM v. STATE OF U.P. — Allahabad High Court (2019-01-16)
- RAM SINGH v. STATE — Allahabad High Court (2019-01-16)
- JANARDAN JUDBE AND OTHER v. STATE — Allahabad High Court (2019-01-16)
- SMT. UMA AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-20)
- FARHANA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-20)
- LALLU SINGH v. STATE OF U.P. — Allahabad High Court (2018-12-20)
- MANVEER SINGH @ MANVEER SINGH OBEROI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-20)
- ASHOK SINGH v. STATE OF U.P. — Allahabad High Court (2018-12-20)
- CHANDRIKA v. STATE OF U.P. — Allahabad High Court (2018-12-20)