UMESH KUMAR,PANKAJ NAQVI

844 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

844

Disposed off/Decided on merits	421
Dismissed on merits	378
Dismiss other than merit(DD/Non Prosec./Abated)	36
Allowed/Partly Allowed on merits	9

GOPAL GUPTA v. STATE OF U.P. — Allahabad High Court (2019-07-26)
ABDUL SABOOT @ BHAIYYA v. STATE OF U.P. — Allahabad High Court (2019-07-12)
SHANKER SONI v. STATE OF U.P. — Allahabad High Court (2019-07-05)
VIJAI SONI @ JWALA SONI v. STATE OF U.P. — Allahabad High Court (2019-07-05)
GAVRAV SHUKLA AND 5 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-05-31)
SUSHMA AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-31)
JISHAN AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)
ALI HASAN ALIAS HUSSAIN ANSARI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)
MELHU RAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-31)
ARVIND KUMAR JAIN @ GUDDU v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-31)