LexUMESH KUMAR
10,196 recorded High Court judgment(s) · 2018–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 10196 |
Disposal nature
| Allowed/Partly Allowed on merits | 4466 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 2355 |
| Disposed off/Decided on merits | 2333 |
| Dismissed on merits | 1024 |
| (unspecified) | 16 |
| Reference Disposed off | 2 |
Recent judgments
- HAR NARAYAN SHARMA v. State of U.P. AND ANOTHER — Allahabad High Court (2022-07-06)
- NASEER AHMAD v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-07-06)
- SMT. MALTI SINGH AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2022-07-06)
- GUDDU @ VIKRANT v. State of U.P. AND ANOTHER — Allahabad High Court (2022-07-06)
- NAVEEN GARG v. State of U.P. AND ANOTHER — Allahabad High Court (2022-07-06)
- SMT. ALKA DEVI AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2022-07-06)
- PAVAN AND 3 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2022-07-06)
- VIKAS SAHKARI v. State of U.P. AND ANOTHER — Allahabad High Court (2022-07-06)
- SMT. RUBY v. State of U.P. AND ANOTHER — Allahabad High Court (2022-07-06)
- SONAL SINGHAL v. State of U.P.AND ANOTHER — Allahabad High Court (2022-07-06)