LexUMESH CHANDRA TRIPATHI,VIPIN SINHA
129 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 129 |
Disposal nature
| Disposed off/Decided on merits | 110 |
| Dismissed on merits | 11 |
| Allowed/Partly Allowed on merits | 6 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 2 |
Recent judgments
- RAJVEER and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-01-08)
- BALIRAM v. STATE OF U.P. — Allahabad High Court (2018-11-30)
- HARENRA UPADHYAYA v. STATE OF U.P. — Allahabad High Court (2018-11-30)
- STATE OF U.P. v. JAI SINGH AND ANOTHER — Allahabad High Court (2018-11-22)
- STATE OF U.P. v. SANJAY MISHRA — Allahabad High Court (2018-11-22)
- STATE OF U.P. v. KHILARI @ RAM KHILARI — Allahabad High Court (2018-11-22)
- STATE OF U.P. v. TAHIR AND ANOTHER — Allahabad High Court (2018-11-20)
- SALEEM @ PAPPU v. THE DISTRICT MAGISTRATE AND 3 OTHERS — Allahabad High Court (2018-11-20)
- STATE OF U.P. v. INDRAVEER @ GUDDU AND OTHERS — Allahabad High Court (2018-11-19)
- STATE OF U.P. v. NURSINGH AND OTHERS — Allahabad High Court (2018-11-19)