LexUMESH CHANDRA TRIPATHI,RAM SURAT RAM (MAURYA)
186 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 186 |
Disposal nature
| Disposed off/Decided on merits | 99 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 34 |
| Allowed/Partly Allowed on merits | 34 |
| Dismissed on merits | 19 |
Recent judgments
- MOHAR SINGH v. STATE OF U.P. — Allahabad High Court (2018-11-16)
- NARENDRA v. STATE OF U.P. — Allahabad High Court (2018-11-16)
- RAJU TELI v. STATE OF U.P. — Allahabad High Court (2018-11-16)
- RAJENDRA PD. v. STATE OF U.P. — Allahabad High Court (2018-11-16)
- SMT. BASANTI DEVI v. STATE OF U.P. — Allahabad High Court (2018-11-16)
- SANTOSH KUMAR v. STATE OF U.P. — Allahabad High Court (2018-11-02)
- PANKAJ SHARMA and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-10-29)
- RAM CHANDRA v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-10-29)
- RAM BAHADUR and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-10-29)
- CHANDRA SHEKHAR AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2018-10-29)