LexUMESH CHANDRA TRIPATHI,RAJESH DAYAL KHARE
22 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 22 |
Disposal nature
| Disposed off/Decided on merits | 17 |
| Dismissed on merits | 5 |
Recent judgments
- STATE OF U.P. v. DHANI RAM and OTHERS — Allahabad High Court (2018-05-30)
- STATE OF U.P. v. RAJA URF RAJARAM VISHWAKARMA — Allahabad High Court (2018-05-29)
- MAQSOOD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-29)
- SURENDRA SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-21)
- TARA CHANDRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-21)
- SARLA YADAV AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-21)
- ARVIND SINGH @ MURARI SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-21)
- VIPUL ARORA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-21)
- DHARMENDRA YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-21)
- VALIUDDIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-21)