UMESH CHANDRA SRIVASTAVA

1,348 recorded High Court judgment(s) · 2017–2018

Courts

Allahabad High Court

1348

Allowed/Partly Allowed on merits	940
Dismissed on merits	220
Dismiss other than merit(DD/Non Prosec./Abated)	143
Disposed off/Decided on merits	43
Cases not falling above	1
Decided in terms of compromise	1

PINKU @ VIJAY KUMAR PANDEY AND 4 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2018-05-31)
AMIT AND ANOTHER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-05-31)
RAM SAGAR AND ANR v. STATE OF U.P. AND ANR — Allahabad High Court (2018-05-31)
VISHNU KAUSHIK v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-05-31)
UMESH AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-05-31)
SIRPAT AND 3 OTHERS v. STATE OF UP AND ANOTHER — Allahabad High Court (2018-05-31)
RAMKALI v. STATE OF U.P. — Allahabad High Court (2018-05-31)
FASIULLAH KHAN v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-05-31)
ASHOK SAINI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-05-31)
DEVENDRA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-05-31)