UMESH CHANDRA SHARMA,SHAMIM AHMED

47 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	35
DISMISSED AS WITHDRAWN	7
Dismissed on merits/Rejected	4
DISMISSED AS NOT PRESSED	1

ABDUL MANNAN ALIAS MANNAN v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME AND OTHERS — Allahabad High Court (2023-06-09)
MURAD ALI v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-09)
SMT. POOJA DEVI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-06-09)
ARVIND YADAV @ RAVINDRA v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-09)
BIRENDRA KUMAR DHANUK ALIAS VEERU AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2023-06-09)
NITIN KUNDI v. STATE OF U.P. THRU. PRIN. SECY. HOME, GOVT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-06-09)
SMT. VAISHALI TRIPATHI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2023-06-09)
DEEPAK v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-09)
ZIYAUDDIN @ DUKKHI AND 3 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME CIVIL SECRT. LKO. AND 4 OTHERS — Allahabad High Court (2023-06-09)
GOLU @ RAVI YADAV v. STATE OF U.P. THRU. PRIN. SECY. HOME GOVT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-09)