UMESH CHANDRA SHARMA,RAJNISH KUMAR

40 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Dismissed on merits/Rejected	17
Disposed off/Decided on merits	13
DISMISSED AS NOT PRESSED	7
Dismiss other than merit(DD/Non Prosec./Abated)	2
DISMISSED AS INFRUCTUOUS	1

FATEUDDEEN ALIAS FATEUDDEEN KHAN v. STATE OF U.P. THRU. PRIN. SECY. HOME, CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-06-07)
MULAYAM YADAV ALIAS MANISH KUMAR YADAV AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2023-06-07)
SMT. NEELAM VERMA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-06-07)
SHAMBHU AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-07)
JAMEEL ANSARI ALIAS JAMIL AHMAD AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2023-06-07)
KAUSHAL KISHORE ALIAS KAUSHAL v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-06-07)
DINESH KUMAR YADAV v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-07)
RAJESH JAISWAL AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. CIVIL SECTT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-06-07)
PARMESWAR AND OTHERS v. STATE OF U.P. THRU. SECY. MINISTRY OF HOME, LKO. AND OTHERS — Allahabad High Court (2023-06-07)
GEETA DEVI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-07)