UMESH CHANDRA SHARMA,DEVENDRA KUMAR UPADHYAYA

26 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	20
Disposed off/Decided on merits	4
Dismissed on merits/Rejected	2

M/S SUNGLOW BUILDERS PRIVATE LTD. THRU. AUTHORIZED SIGNATORY v. STATE OF U.P. THRU. PRIN. SECY.HOUSING and URBAN and 8 ORS. — Allahabad High Court (2022-03-25)
JALEESH AHMAD ANSARI v. STATE OF U.P. THRU. PRIN. SEC. HOUSING and URBAN PLANNING andORS — Allahabad High Court (2022-03-25)
ATFAKUL HASAN v. STATE OF U.P. THRU. PRIN. SECY. NAGAR VIKAS VIBHAG and 6 ORS. — Allahabad High Court (2022-03-25)
VEER BAHADUR SINGH MAHILA MAHAVIDYALAYA THRU. MANAGER v. STATE OF U.P. THRU. SEC. URBAN DEVELOPMENT and 3 ORS. — Allahabad High Court (2022-03-25)
SHRINATH GUPTA v. LUCKNOW DEVELOPMENT AUTHORITY THRU. SECRETARY and 2 OTHERS — Allahabad High Court (2022-03-25)
RAJENDRA KUMAR SHUKLA v. THE MANAGING DIRECTOR SAHKARI AWAS NIRMAN AND VITT and ORS. — Allahabad High Court (2022-03-25)
SUDHA SINGH v. CHAIRMAN/SECY. LUCKNOW DEVELOPMENT AUTHORITY and 2 ORS. — Allahabad High Court (2022-03-25)
Hanoman and 5 Others v. State of U.P. through its Principal Secretary Revenue, and 3 Others — Allahabad High Court (2022-03-25)
DHIRENDRA KUMAR SRIVASTAVA v. U.P. AVAS EVAM VIKAS PARISHAD LUCKNOW THRU SECY. and 2 ORS. — Allahabad High Court (2022-03-25)
DR. AJAY KUMAR AWASTHI v. STATE OF U.P.THROU ITS PRIN.SECY.DEPTT.OF HOUSING AND ORS. — Allahabad High Court (2022-03-25)