UMESH CHANDRA SHARMA

4,218 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

4218

Allowed/Partly Allowed on merits	1918
Disposed off/Decided on merits	716
Dismiss other than merit(DD/Non Prosec./Abated)	715
DISMISSED AS INFRUCTUOUS	371
Dismissed on merits	325
DISMISSED AS WITHDRAWN	73
Allowed/Partly Allowed on merits/Granted	71
DISMISSED AS NOT PRESSED	14

SURESH KUMAR GUPTA v. STATE OF U.P. — Allahabad High Court (2023-12-14)
SACHIN v. STATE OF U.P. — Allahabad High Court (2023-12-14)
GOPAL v. STATE OF U.P. — Allahabad High Court (2023-12-14)
RAJESH TIWARI v. STATE OF U.P. — Allahabad High Court (2023-12-13)
NASRUDDIN v. STATE OF U.P. — Allahabad High Court (2023-12-13)
USMAN ALIAS CHHOTU v. STATE OF U.P. — Allahabad High Court (2023-12-13)
MANOJ CHHOKAR v. STATE OF U.P. — Allahabad High Court (2023-12-13)
RAM KARAN AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-12-13)
VIRENDRA PASWAN v. STATE OF U.P. — Allahabad High Court (2023-12-13)
RAM PAL v. STATE OF U.P. — Allahabad High Court (2023-12-13)