UMESH A. TRIVEDI, . M. K. THAKKER

50 recorded High Court judgment(s) · 2023–2023

Courts

Gujarat High Court

27-WITHDRAWN @ ADM.STAGE	16
53-ALLOWED / GRANTED @ ADM.STAGE	8
28-REJECTED @ ADM.STAGE	7
56-DISPOSED AT ADMISSION STAGE	7
39-RULE DISCHARGED/DISMISSED @ FH	4
40-WITHDRAWN @ FH	2
38-RULE ABSOLUTE/ALLOWED @ FH	2
31-NOTICE DISCHARGED @ ADM.STAGE	1

JAMSHERKHANJI T TUNVAR (DECEASED THRU HIS LEGAL HEIRS) v. STATE OF GUJARAT — Gujarat High Court (2023-11-09)
PATEL VISHNUBHAI ISHWARBHAI v. THE SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2023-09-27)
BHARATKUMAR PRABHUDAS DESAI v. MANILA CORPORATION, IDAR THROUGH PROPRIETOR DOSHI SONIC ARVINDBHAI — Gujarat High Court (2023-09-14)
UNITED INDIA INSURANCE COMPANY LIMITED v. CHIMANLAL JAIN DADA HOUSE — Gujarat High Court (2023-08-28)
ORIENTAL INSURANCE COMPANY LIMITED v. TAPAN LALITCHANDRA CHAMPANERIA — Gujarat High Court (2023-08-28)
MEHBOOB RAFIKBHAI BUKHARI v. STATE OF GUJARAT — Gujarat High Court (2023-08-10)
RAKESH MANEKCHAND KOTHARI v. UNION OF INDIA — Gujarat High Court (2023-08-09)
KAGDEKAR SHUBHAMKUMAR KANAIYALAL v. STATE OF GUJARAT — Gujarat High Court (2023-07-27)
RAJESH NAGINBHAI RAJPUT v. STATE OF GUJARAT — Gujarat High Court (2023-07-26)
JAHANGIR ABHABHAI SIPAI v. STATE OF GUJARAT — Gujarat High Court (2023-07-18)