UMESH A. TRIVEDI

6,172 recorded High Court judgment(s) · 2018–2025

Courts

Gujarat High Court

6172

27-WITHDRAWN @ ADM.STAGE	2336
28-REJECTED @ ADM.STAGE	1104
38-RULE ABSOLUTE/ALLOWED @ FH	619
DISPOSED AS INFRUCTUOUS	504
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	499
40-WITHDRAWN @ FH	365
35-ANY OTHER MODE @ ADM.STAGE	154
56-DISPOSED AT ADMISSION STAGE	124

STATE OF GUJARAT v. SHRIDHAR VIRAIYA GUNTUKA — Gujarat High Court (2025-09-10)
SAMEER KIRANSHANKAR SRIVASTAVA v. STATE OF GUJARAT — Gujarat High Court (2024-03-15)
VIJAYKUMAR CHHANAJI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2023-04-29)
MUEKSH @ SONU SHREE BHAGWAN AGRAWAL v. STATE OF GUJARAT — Gujarat High Court (2023-04-03)
ABIR MUNAFSHA DIWAN v. STATE OF GUJARAT — Gujarat High Court (2023-03-29)
PAVAN S/O VASANTBHAI SAAMLAL SONI v. STATE OF GUJARAT — Gujarat High Court (2023-03-21)
SAMAT ARJANBHAI VALA v. STATE OF GUJARAT — Gujarat High Court (2023-03-20)
ANWAR SALIMKHAN v. STATE OF GUJARAT — Gujarat High Court (2023-03-20)
JATIN DASHRATHJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2023-03-17)
MAHIPALKUMAR GALABHAI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2023-03-10)