UMA SHANKER VYAS

16,020 recorded High Court judgment(s) · 2019–2026

Courts

Disposal nature

Recent judgments

• HEMANT JONWAL v. I.C.I.C.I BANK LIMITED — Rajasthan High Court (2026-05-27)
• HUKAM CHAND S/O SHRI PREMCHAND, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• SITARAM @ SITO SON OF SHIVVO, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• SUNIL KUMAR VERMA S/O SATYANARAYAN v. SHAMBHU SONI S/O BASANT VIHARI SONI, — Rajasthan High Court (2026-05-27)
• RAJKUMAR AGARWAL S/O LATE SHRI RADHEYSHAYM AGARWAL v. BHANWAR KUMARI MEENA W/O LATE SHRI HAJARILAL — Rajasthan High Court (2026-05-27)
• RAM KISHAN @ GOLU S/O BANWARI LAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• BABULAL S/O MOOLCHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• MAHENDRA SINGH S/O PURANRAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• JAVED AKHTAR @ JAVED FIRANGI SON OF ABDUL HAAFIZ, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• JALANDHAR YOGI S/O SHRI SHIVCHARAN YOGI v. C B I — Rajasthan High Court (2026-05-26)