UMA NATH SINGH,. S.D.ANAND

21 recorded High Court judgment(s) · 2006–2023

Courts

Disposal nature

Recent judgments

• PUSHP RAJ SHARMA v. VEER SINGH AND ORS. — Punjab & Haryana High Court (2023-02-09)
• DEEPA SINGH v. DAWARKI DEVI & ORS. — Punjab & Haryana High Court (2006-08-22)
• UNITED INDIA INSUR. CO. LTD. v. SUBHASH CHANDER AND ORS. — Punjab & Haryana High Court (2006-08-18)
• SHASHI BALA & ORS v. SURESH SINGH & ORS — Punjab & Haryana High Court (2006-08-17)
• RAKESH RAJPAL & ANR. v. DHANPAT SINGH & ORS. — Punjab & Haryana High Court (2006-08-17)
• NATIONAL INS.CO.LTD. v. MAMTESH @ MAMTA & ORS. — Punjab & Haryana High Court (2006-08-17)
• SUKHWINDER KAUR AND ORS. v. KULWINRER SINGH AND ORS. — Punjab & Haryana High Court (2006-08-17)
• LAL SINGH v. INDERJEET SINGH & ORS — Punjab & Haryana High Court (2006-08-10)
• VAKEELA v. TAHIR HUSSAIN & ORS — Punjab & Haryana High Court (2006-08-10)
• BEENA ETC. v. MAHABIR — Punjab & Haryana High Court (2006-08-09)