UMA NATH SINGH,. RAJIVE BHALLA

24 recorded High Court judgment(s) · 2007–2009

Courts

Punjab & Haryana High Court

DIVISONAL FOREST OFFICER v. BHAL SINGH AND ANR. — Punjab & Haryana High Court (2009-01-22)
SUKESH KUMAR v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2008-09-22)
M/S GOLDEN IRON & STEEL FORGING v. UOI & ORS. — Punjab & Haryana High Court (2008-03-28)
SURJIT SINGH AND ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2007-12-19)
WELLGROW BUILDCON PVT. LTD. v. STATE OF HRY. & ANR. — Punjab & Haryana High Court (2007-12-17)
ZILE SINGH AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2007-12-14)
SHAKUNTLA AND ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2007-12-14)
PARDEEP v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2007-12-13)
NORTHERN INDIAN GLASS INDUS. LTD. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2007-12-11)
RAM PAL AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2007-12-11)