UMA NATH SINGH,. MAHESH GROVER

65 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• UNITED INDIA INSURANCE CO. v. RAJINDER SINGH AND ORS. — Punjab & Haryana High Court (2006-12-21)
• ORIENTAL INSUR. CO. LTD. v. RAMPHAL AND ORS. — Punjab & Haryana High Court (2006-12-19)
• UNITED INIDA INSUR. CO. LTD. v. ANU LAL AND ORS. — Punjab & Haryana High Court (2006-12-18)
• ORIENTAL INSURANCE CO. LTD. v. RAMESH AND ORS. — Punjab & Haryana High Court (2006-12-08)
• UNITED INDIA INS. CO. v. SAROJ AND ORS. — Punjab & Haryana High Court (2006-12-08)
• NEW INDIA ASSURANCE CO. LTD. v. RAM KALI AND ORS. — Punjab & Haryana High Court (2006-12-08)
• AMIT TRADERS AND ORS. v. RAMA RANI AND ORS. — Punjab & Haryana High Court (2006-12-07)
• HANS RAJ v. DINESH KUMAR & ORS — Punjab & Haryana High Court (2006-12-05)
• NEW INDIA ASS. CO. LTD. v. HARINDER KAUR AND ORS. — Punjab & Haryana High Court (2006-12-01)
• UNITED INDIA INS. CO. v. ANIL KUMAR AND ORS. — Punjab & Haryana High Court (2006-12-01)