UMA NATH SINGH,. JITENDRA CHAUHAN

603 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• TARLOCHAN SINGH MADAN & ORS. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2016-08-31)
• HANS RAJ & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-10-08)
• SWARAN SINGH AND ORS v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2015-09-15)
• GURDEEP SINGH & OTHERS v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2015-09-15)
• ASHISH AND ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-04-21)
• SUSHILA KUMARI HOODA v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2015-03-23)
• RENU RATHEE v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-12-22)
• H.C ARORA v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2014-12-02)
• RAJWINDER KAUR v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2014-11-10)
• DEVINDERPAL v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2014-11-10)