UMA NATH SINGH, DAYA CHAUDHARY

54 recorded High Court judgment(s) · 2008–2011

Courts

Disposal nature

Recent judgments

• HANS RAJ v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-08-03)
• BHUSHAN KUMAR AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2009-03-09)
• ASHOK KUMAR v. COMMISSIONER AND DIRECTOR GENERAL AND ORS. — Punjab & Haryana High Court (2008-12-05)
• KARANJOT SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-12-05)
• STATE OF HARYANA v. SATYAWAN ETC. — Punjab & Haryana High Court (2008-11-25)
• STATE OF HARYANA v. ASHOK — Punjab & Haryana High Court (2008-11-18)
• WORLD RENEWAL SPIRITUAL TRUST v. U.T. OF CHANDIGARH AND ORS. — Punjab & Haryana High Court (2008-11-04)
• M/S THE STANDARD RUBBER MILLS v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-11-04)
• AJAY KUMAR BHANDARI v. HUDA AND ANR. — Punjab & Haryana High Court (2008-11-04)
• M/S POOJA ENTERPRISES v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-11-04)