UMA NATH SINGH CJ(FORMER), T NK SINGH (FORMER JUDGE)

39 recorded High Court judgment(s) · 2014–2016

Courts

Meghalaya High Court

Disposed Off	33
Dismissed	5
Dismissed for non-complying conditional Order	1

K.h.a.d.c v. State Of Meghalaya — Meghalaya High Court (2016-01-13)
Smt Belina Marak v. State Of Meghalaya — Meghalaya High Court (2015-10-30)
High Court Of Meghalaya v. Shri. Girish Narain Pande — Meghalaya High Court (2015-10-13)
Shri. J.m. Thangkhiew v. State Of Meghalaya — Meghalaya High Court (2015-09-28)
Shri Kishan Chand Bahirvani v. Meghalaya Board Of Wakf — Meghalaya High Court (2015-09-08)
Smt Maya V Mirpuri v. Meghalaya Board Of Wakf — Meghalaya High Court (2015-09-08)
Shri. R.k Angangbi Singh v. Commissioner Of Customs — Meghalaya High Court (2015-08-27)
Shri. Rana Bhusan Deb v. State Of Meghalaya — Meghalaya High Court (2015-08-26)
Dr. A.g Ahangar v. Union Of India And Ors — Meghalaya High Court (2015-08-25)
Samsuddin Barbhuiya v. The Union Of India — Meghalaya High Court (2015-08-05)