UMA NATH SINGH

50 recorded High Court judgment(s) · 1999–2017

Courts

Disposal nature

Recent judgments

• BUTA SINGH ETC. v. SANTOSH ETC. — Punjab & Haryana High Court (2017-11-13)
• INDIAN OIL CORP. LTD v. TARSEM SINGH AND ORS — Punjab & Haryana High Court (2016-11-07)
• ASHWALA DEVI v. INDIAN OIL CORP. LTD. AND ORS. — Punjab & Haryana High Court (2016-11-03)
• SANDEEP KAUR v. INDIAN OIL CORPORATION LTD. — Punjab & Haryana High Court (2016-11-03)
• SALONI MEHTA v. IOC LTD. AND ORS. — Punjab & Haryana High Court (2016-11-03)
• VINOK KUMAR v. INDIAN OIL CORPORATION LIMITED AND ORS. — Punjab & Haryana High Court (2016-11-03)
• NAVEEN CHANDER v. SANJAY MITTAL AND ORS — Punjab & Haryana High Court (2016-06-03)
• AMARJIT SINGH v. GURCHARAN SINGH — Punjab & Haryana High Court (2016-05-31)
• CHINT RAM AND ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2016-04-06)
• SUBE SINGH v. BANI SINGH — Punjab & Haryana High Court (2016-01-07)