UMA NATH SINGH,. A.N. JINDAL

48 recorded High Court judgment(s) · 2007–2016

Courts

Disposal nature

Recent judgments

• SAVITRI AND ORS v. CHANDIGARH ADMINISTRATION AND ORS — Punjab & Haryana High Court (2016-08-10)
• HARWINDER KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-04-29)
• UNION OF INDIA AND ORS. v. EX. NO. 3165907 SEP CHHAJU RAM — Punjab & Haryana High Court (2009-05-19)
• M/S BHARAT PETROLEUM CORPN. LT v. MEHKAM SINGH — Punjab & Haryana High Court (2009-05-01)
• M/S BHARAT PETROLEUM CORPN. v. HARI CHAND — Punjab & Haryana High Court (2009-05-01)
• M/S BHARAT PETROLEUM CORPT. v. NATHI SINGH — Punjab & Haryana High Court (2009-05-01)
• PUNJAB STATE ELECTRICITY BOARD v. GOBIND RAM & ORS — Punjab & Haryana High Court (2009-05-01)
• M/S BHARAT PETROLUEM CORP. v. NANAK CHAND — Punjab & Haryana High Court (2009-05-01)
• M/S BHARAT PETROLUEM CORP. v. KHUBI RAM — Punjab & Haryana High Court (2009-05-01)
• M/S BHARAT PETROLEUM CORPT. v. TEK SINGH — Punjab & Haryana High Court (2009-05-01)