UJJAL BHUYAN, . RUMI KUMARI PHUKAN

109 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• SRI MOHET HOJAI v. THE NATIONAL INVESTIGATION AGENCY (NIA) — Gauhati High Court (2019-08-22)
• ABDUL LATIF v. THE UNION OF INDIA AND 4 ORS — Gauhati High Court (2019-07-19)
• SAMSUL ALI v. UNION OF INDIA AND 5 ORS — Gauhati High Court (2019-07-19)
• BHANU BEGUM @ KADBHANU v. THE UNION OF INDIA AND 3 ORS — Gauhati High Court (2019-07-19)
• MATILAL ROY v. THE UNION OF INDIA AND 2 ORS — Gauhati High Court (2019-07-19)
• KALIPADA SARKAR v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2018-10-08)
• SMTI MALOTI DEY @ NATH v. THE UNION OF INDIA and 3 ORS — Gauhati High Court (2018-09-17)
• ABDUL KADDUS v. UNION OF INDIA AND 7 ORS. — Gauhati High Court (2018-08-03)
• REDAUL HUSSAIN KHAN v. THE STATE OF ASSAM AND 7 ORS — Gauhati High Court (2018-07-16)
• HASHEM ALI MIRDHA @ MD. HASHEM ALI v. THE UNION OF INDIA and 4 ORS — Gauhati High Court (2018-07-09)