LexUJJAL BHUYAN, . NELSON SAILO
417 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 417 |
Disposal nature
| Disposed Of | 304 |
| Dismissed | 78 |
| Allowed | 21 |
| Closed | 7 |
| Dismissed On withdrawal no order for such liberty | 4 |
| Dismissed For Non-prosecution | 2 |
| Dismissed on withdrawal with liberty to approach again | 1 |
Recent judgments
- MD ALI AHMED v. THE UNION OF INDIA AND 4 ORS, — Gauhati High Court (2019-09-26)
- MD ALI AHMED v. THE UNION OF INDIA AND 4 ORS, — Gauhati High Court (2019-08-27)
- THE STATE OF MANIPUR AND ANR v. NINGAM SIRO AND 46 ORS. — Gauhati High Court (2019-05-24)
- K. MEGHACHANDRA SINGH AND 6 ORS v. NINGAM SIRO AND 42 ORS — Gauhati High Court (2019-05-24)
- SAYED ALI SHEIKH @ SOIYED ALI v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2019-05-21)
- SMTI DURGA PANDIT v. THE UNION OF INDIA AND3 ORS — Gauhati High Court (2019-05-21)
- K. MEGHACHANDRA SINGH AND 6 ORS v. NINGAM SIRO AND 42 ORS — Gauhati High Court (2019-04-10)
- SHRI RAM KUMAR ROY v. THE UNION OF INDIA AND 4 ORS — Gauhati High Court (2019-04-04)
- MD IDUL ALI @ EIDUL ALI @ EDUL ALI v. THE UNION OF INDIA AND 3 ORS — Gauhati High Court (2019-01-31)
- SHARIFA KHATUN @ SARIFA BIBI AND 3 ORS v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2019-01-31)