UJJAL BHUYAN,N.V.SHRAVAN KUMAR

39 recorded High Court judgment(s) · 2022–2023

Courts

Telangana High Court

WITHDRAWN	11
DISMISSED AS NON PROSECUTION	10
DISMISSED NO COSTS	7
CLOSED NO COSTS	4
DISPOSED OF NO COSTS	3
DISMISSED AS INFRUCTUOUS	3
DISMISSED	1

MOHAMMED TALHA HABEEBUDDIN v. The State of Telangana — Telangana High Court (2023-06-16)
Smt.Hussain Banu v. The State of Telangana — Telangana High Court (2023-06-16)
Mohd Afzal Khan v. Ahmed Miya and 176 others — Telangana High Court (2023-06-16)
K.R.K. RAJU, HYDERABAD v. STATE OF TELANGANA — Telangana High Court (2023-06-09)
G K CONSTRUCTIONS, RR DIST AND ANR v. THE STATE OF TELANGANA AND 3 OTHERS — Telangana High Court (2023-06-09)
LATE BADRUDDIN KHAN, (DEF.NO.11) DIED PER LRS. AND OTHERS v. JANABA PARWARISH UNNISA BEGUM, HYD AND OTHERS — Telangana High Court (2023-03-28)
NAWAB NASEERUDDIN KHAN, SECBAD AND 2 OTHERS v. JANABA PARWARISH UNNISA BEGUM, HYD AND 52 OTHERS — Telangana High Court (2023-03-28)
T. Srinivasa Rao, v. The State of Telangana, — Telangana High Court (2023-03-14)
Muthyala Jogi Vara Prasad, v. The State of Telangana, — Telangana High Court (2023-03-14)
Nawab Mohammad Fakruddin Khan , Shaikh Mohammad Faoheruddin Khan v. The State of Telangana — Telangana High Court (2023-03-14)