LexUJJAL BHUYAN,N.TUKARAMJI
657 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 657 |
Disposal nature
| DISPOSED OF NO COSTS | 228 |
| ALLOWED NO COSTS | 158 |
| DISMISSED NO COSTS | 123 |
| WITHDRAWN | 50 |
| DISMISSED | 42 |
| DISMISSED AS INFRUCTUOUS | 30 |
| CLOSED NO COSTS | 13 |
| DISMISSED WITH COSTS | 5 |
Recent judgments
- M/s. PH Jewels, v. Govt. of Telangana — Telangana High Court (2023-07-12)
- M/s. Orient Fuses Private Limited v. Commercial Tax Officer — Telangana High Court (2023-07-11)
- M/s Heemankshi Bakers Pvt. Ltd. v. Commissioner (Appeals) — Telangana High Court (2023-07-11)
- Letter dated -nil v. The State of Telangana, — Telangana High Court (2023-07-11)
- M/s.Shubhankar Facility Managers Private Limited v. The Additional Commissioner, — Telangana High Court (2023-07-11)
- M/s. Vensa Infrastructures Ltd v. The State of Telangana — Telangana High Court (2023-07-11)
- Rina Jaiswal v. Commissioner of Central Tax and 4 others — Telangana High Court (2023-07-11)
- N.Shankar Reddy v. TheAssistant Commissioner Central Tax and 32 others — Telangana High Court (2023-07-11)
- M/s.Satya Enterprises v. Commercial Tax Officer — Telangana High Court (2023-07-11)
- BKR Engineers v. Commissioner of Indirect Taxes and Customs — Telangana High Court (2023-07-10)