LexUJJAL BHUYAN, MILIND N. JADHAV
507 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 507 |
Disposal nature
| DISPOSED OFF | 271 |
| WITHDRAWN | 154 |
| DISMISSED | 50 |
| Disposed Off | 20 |
| (unspecified) | 8 |
| ABSOLUTE | 2 |
| Allowed To be withdrawn | 1 |
| Allowed | 1 |
Recent judgments
- SHAH NANJI NAGSI EXPORTS PVT. LTD. THROUGH DIRECTOR SHRI ASHWIN SHAH v. JOINT DIRECTORATE GENERAL OF FOREIGN TRADE, CLA AND ORS — Bombay High Court (2021-05-21)
- SUSHILA N. RUNGTA (deleted as deceased v. THE TAX RECOVERY OFFICER-16 (2) AND ORS — Bombay High Court (2021-05-05)
- 1A. NIRAJKUMAR N. RUNGTA. v. THE C.W.T.B.C-VII. — Bombay High Court (2021-05-05)
- 1A.NIRAJKUMAR N.RUNGTA. v. THE C.W.T.BOMBAY CITY-VIIBOMBAY — Bombay High Court (2021-05-05)
- 1A.NIRAJKUMAR N. RUNGTA v. THE C.W.T.C-VII, BOMBAY — Bombay High Court (2021-05-05)
- 1A. NIRAJKUMAR N. RUNGTA, BOMBAY. v. THE C.W.T. CENTRAL-I, BOMBAY. — Bombay High Court (2021-05-05)
- NIRAJ KUMAR N. RUNGTA v. WEALTH TAX OFFICER 16 (2) (4) and ANR. — Bombay High Court (2021-05-05)
- 1A.NIRAJKUMAR N. RUNGTA, BOMBAY. v. C.W.T.-VII, BOMBAY. — Bombay High Court (2021-05-05)
- 1A. NIRAJ KUMAR N. RUNGTA and ANR. v. WEALTH TAX,OFFICER 16(S) (4) MUMBAI and ANR. — Bombay High Court (2021-05-05)
- 1A.NIRAJKUMAR N. RUNGTA v. THE C.W.T.BOMBAY CITY VIIBOMBAY — Bombay High Court (2021-05-05)