LexUJJAL BHUYAN, MADHAV J. JAMDAR
117 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 117 |
Disposal nature
| Disposed Off | 75 |
| DISPOSED OFF | 13 |
| ABSOLUTE | 8 |
| Dismissed | 6 |
| Allowed To be withdrawn | 4 |
| DISMISSED | 4 |
| Allowed | 4 |
| INFRUCTIOUS | 2 |
Recent judgments
- ARSHIYA SHAIKH AND ANR v. THE DEAN, DR. VAISHAMPAYAN MEMORIAL GOV. MEDICAL COLLEGE AND ORS — Bombay High Court (2021-10-20)
- XYZ v. STATE OF MAHARASHTRA THR. PRINCIPAL SECRETARY — Bombay High Court (2021-10-20)
- PREM SIDDHA CO-OP. HOUSING SOCIETY AND ANR v. CHIEF EXECUTIVE OFFICER AND 6 ORS — Bombay High Court (2021-10-20)
- M/S. OM OMEGA INVESTMENT AND PROPERTIES v. THE SLUM REHABILITATION AUTHORITY AND 8 OTHERS — Bombay High Court (2021-10-20)
- X Y Z v. THE DEAN OF B J GOVERNMENT MEDICAL COLLEGE AND SASSOON HOSPITAL PUNE AND ORS — Bombay High Court (2021-10-20)
- INDIRA SRA CO-OPERATIVE HOUSING SOCIETY v. THE SLUM REHABILITATION AUTHORITY AND 8 ORS. — Bombay High Court (2021-10-20)
- ARSHIYA SHAIKH AND ANR v. THE DEAN, DR. VAISHAMPAYAN MEMORIAL GOV. MEDICAL COLLEGE AND ORS — Bombay High Court (2021-10-20)
- XYZ v. THE DEAN OF B J GOVERNMENT MEDICAL COLLEGE AND ORS — Bombay High Court (2021-10-20)
- PREM SIDDHA CO-OP HOUSING SOCIETY AND ANR v. THE HIGH POWER COMMITTEE-II AND 8 ORS — Bombay High Court (2021-10-20)
- INDIRA SRA CO-OPERATIVE HOUSING SOCIETY v. THE HIGH POWER COMMITTEE-II 9 ORS. — Bombay High Court (2021-10-20)