LexUJJAL BHUYAN, M. G. SEWLIKAR
77 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 77 |
Disposal nature
| DISPOSED OFF | 58 |
| RULE ABSOLUTE | 11 |
| Withdrawn | 3 |
| RULE DISCHARGED | 2 |
| DISMISSED | 2 |
| Disposed off/Dismissed for default | 1 |
Recent judgments
- SWATI SHIVAJI LAWHARE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-05-07)
- REKHA EKNATH SHINDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-05-07)
- SAMIKSHA HANMANDLU TAMLURKAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-05-07)
- SANJAY SUDHAKAR JADHAV v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-05-07)
- NAGESH JAGDISHRAO DESHPANDE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-05-07)
- SHOBHANA DILIP KAHANE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-05-07)
- MOHAN RAMRAO RATHOD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-05-07)
- MANOJ S/O. PRABHAKAR LOHAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-05-05)
- UJWALA D/O HARIBHAU UPLENCHWAR @ UJWALA RAMESH ANANTWAR v. RAMESH GOVINDRAO ANANTWAR — Bombay High Court (2021-05-05)
- AMOL JAGANNATH GOSAVI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-05-05)