LexUJJAL BHUYAN,CHILLAKUR SUMALATHA
224 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 224 |
Disposal nature
| DISPOSED OF NO COSTS | 78 |
| ALLOWED NO COSTS | 56 |
| WITHDRAWN | 41 |
| DISMISSED NO COSTS | 15 |
| DISMISSED | 11 |
| DISMISSED AS NON PROSECUTION | 8 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISPOSED OF AS INFRUCTUOUS | 3 |
Recent judgments
- Nexus Feeds Ltd v. The Assistant Commissioner of Income Tax and 4 others — Telangana High Court (2022-03-08)
- Nexus Feeds Ltd v. The Assistant Commissioner of Income Tax — Telangana High Court (2022-03-08)
- Nexus Feeds Ltd v. The Assistant Commissioner of Income Tax — Telangana High Court (2022-03-08)
- Nexus Feeds Ltd v. The Assistant Commissioner of Income Tax — Telangana High Court (2022-03-08)
- Nexus Feeds Ltd v. The Assistant Commissioner of Income Tax and 4 others — Telangana High Court (2022-03-08)
- Nexus Feeds Ltd v. The Assistant Commissioner of Income Tax — Telangana High Court (2022-03-08)
- Nexus Feeds Ltd v. The Assistant Commissioner of Income Tax (Initiating Officer) — Telangana High Court (2022-03-08)
- Nexus Feeds Ltd. v. The Assistant Commissioner of Income Tax and 4 Others — Telangana High Court (2022-03-08)
- Nexus Feeds Ltd v. The Assistant Commissioner of Income Tax — Telangana High Court (2022-03-08)
- Nexus Feeds Ltd, v. The Assistant Commissioner of Income Tax — Telangana High Court (2022-03-08)