UJJAL BHUYAN,C.V. BHASKAR REDDY

27 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• Vanpic Ports Pvt. Ltd and another v. Joint Director — Telangana High Court (2023-07-07)
• V. VASANTA MOGLI v. State of Telangana — Telangana High Court (2023-07-06)
• Vyjayanti Vasanta Mogli Alias M.Vijay Kumar/Vijay Jagdish Mogli v. The State of Telangana and 5 Others — Telangana High Court (2023-07-06)
• KMV Monalisa v. The State of Telangana — Telangana High Court (2023-07-06)
• MANDAVA RAMA KRISHNA, AND 7 OTHERS, v. PRL.SECY., GAD., HYD., AND 8 OTHRS, — Telangana High Court (2023-07-05)
• V. Babu Rao, v. The State of Telangana, — Telangana High Court (2023-07-05)
• MARRI VENKATA RAJAM(DIED), WARANGAL DIST AND ANR v. PRL SECY, PANCHAYAT RAJ AND RURAL DEVT DEPT, HYD AND 10 OTH — Telangana High Court (2023-07-05)
• Prof A.Vinayak Reddy v. The State of Telangana and 8 others — Telangana High Court (2023-06-16)
• ANDHRA BANK FINANCIAL SERVICES LTD, HYDERABAD v. THE COMMISSIONER OF INCOME TAX-I, HYDERABAD — Telangana High Court (2023-06-09)
• ANDHRA BANK FINANCIAL SERVICES LTD,. HYDERABAD v. THE COMMISSIONER OF INCOME TAX-I, HYDERABAD — Telangana High Court (2023-06-09)